Supreme Court - Daily Orders
H. Sathyanarayana Reddy (Dead) By Lrs. vs The State Of Karnataka on 10 November, 2022
Bench: Sanjay Kishan Kaul, S. Abdul Nazeer, K.M. Joseph, Pamidighantam Sri Narasimha
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
Curative Petition (Civil) Nos 26-27 of 2022
In
Review Petition (Civil) Nos 1264-1265 of 2021
In
Civil Appeal Nos 10071-10072 of 2011
H Sathyanarayana Reddy (Dead) by LRs ...Petitioner(s)
Versus
State of Karnataka and Others ...Respondents
ORDER
1 We have gone through the Curative Petitions and the connected documents.
In our opinion, no case is made out within the parameters indicated in the decision of this Court in Rupa Ashok Hurra vs Ashok Hurra1.
2 The Curative Petitions are dismissed.
…...…...….......………………....…CJI. [Dr Dhananjaya Y Chandrachud] …...…...….......………………....…..J. [Sanjay Kishan Kaul] …...…...….......………………....…..J. [S Abdul Nazeer] …...…...….......………………....…..J. [K M Joseph] Signature Not Verified …...…...….......………………....…..J. Digitally signed by [Pamidighantam Sri Narasimha] CHETAN KUMAR Date: 2022.12.10 13:35:22 IST Reason: New Delhi;
November 10, 2022 CKB 1 (2002) 4 SCC 388 ITEM NO.1005 SECTION IV-A S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS CURATIVE PET(C) Nos.26-27/2022 In R.P.(C) Nos.1264-1265/2021 In C.A. No. 10071-10072/2011 H. SATHYANARAYANA REDDY (DEAD) BY LRS. Petitioner(s) VERSUS STATE OF KARNATAKA & ORS. Respondent(s) (With IA No.166574/2021-APPLICATION FOR LISTING CURATIVE PETITION IN OPEN COURT) Date : 10-11-2022 These matters were circulated today.
CORAM :
HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE SANJAY KISHAN KAUL HON'BLE MR. JUSTICE S. ABDUL NAZEER HON'BLE MR. JUSTICE K.M. JOSEPH HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA By Circulation UPON perusing papers the Court made the following O R D E R 1 The curative petitions are dismissed in terms of the signed order.
2 Pending applications, if any, stand disposed of.
(CHETAN KUMAR) (SAROJ KUMARI GAUR) A.R.-cum-P.S. Assistant Registrar (Signed order is placed on the file)