Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 64 in Gujarat Government Rules of Business, 1990 64. Supervision over the activities conducted and executed by the Central for monitoring Gujarat Economy. [C] General Administration Department (Non Resident Indians Div.) (Date 17/06/1998)
