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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Sikkim - Subsection

Section 9(1)(a) in The Sikkim Labour Protection Act, 2005

(a)to furnish such particulars and in such form as may be prescribed and shall apply to the specified authority within fifteen(15) days from the date of employment and for registration of workers;