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Delhi High Court - Orders

Godaddy.Com Llc vs Snapdeal Private Limited And Ors on 27 April, 2023

Author: Manmohan

Bench: Manmohan

                              $~115 to 117
                              *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                              +   FAO(OS) (COMM) 173/2022 & CM APPL. 30294-30296/2022
                                  GODADDY.COM LLC                                   ..... Appellant
                                             Through:          Mr.Darpan Wadhwa, Sr.Advocate
                                                               with Mr. Moazzam Khan, Mr.Alipak
                                                               Banerjee, Ms.Shweta Sahu, Mr. Parva
                                                               Khare, Ms. Anvita Goel and Mr.
                                                               Brijesh Ujjainwal, Advocates.
                                                   versus
                                  SNAPDEAL PRIVATE LIMITED AND ORS       ..... Respondents
                                               Through: Ms. Shwetasree Majumder (through
                                                        VC) with Ms. Tanya Varma,
                                                        Ms. Lalita Souwmya Priya,
                                                        Advocates

                              +   FAO(OS) (COMM) 174/2022 & CM APPL. 30300-30302/2022
                                  ENDURANCE DOMAINS TECHNOLOGY LLP AND ORS
                                                                                  ..... Appellants
                                               Through: Mr. Dayan Krishnan, Sr. Advocate
                                                          with Mr.Alipak Banerjee, Ms.Shweta
                                                          Sahu, Mr. Brijesh Ujjainwal and
                                                          Mr. Parva Khare, Advocates
                                               versus
                                  SNAPDEAL PRIVATE LIMITED AND ORS            ..... Respondents
                                               Through: Ms. Shwetasree Majumder (through
                                                          VC) with Ms. Tanya Varma,
                                                          Ms. Lalita Souwmya Priya,
                                                          Advocates

                              +   FAO(OS) (COMM) 209/2022, CM APPLs. 35847/2022,
                                  35849/2022
                                  SNAPDEAL LIMITED                            ..... Appellant
                                               Through: Ms. Shwetasree Majumder (through
                                                           VC) with Ms. Tanya Varma,
                                                           Ms. Lalita Souwmya Priya, Advs.
                                               versus

Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:29.04.2023
14:27:30
                                     GODADDY.COM, LLC AND OTHERS                             ..... Respondents
                                                        Through:     Mr. Dayan Krishnan, Sr. Advocate
                                                                     with Mr.Alipak Banerjee, Ms.Shweta
                                                                     Sahu, Mr. Brijesh Ujjainwal and
                                                                     Mr. Parva Khare, Advocates for R-2,
                                                                     4,23,26 and 31.
                                                                     Mr. Apoorv Kurup, CGSC with
                                                                     Ms. Kirti Dadheech, Advocate for R-
                                                                     33.
                                    CORAM:
                                    HON'BLE MR. JUSTICE MANMOHAN
                                    HON'BLE MR. JUSTICE SAURABH BANERJEE
                                                        ORDER

% 27.04.2023

1. Learned counsel for the Union of India has handed over a photocopy of an affidavit on behalf of MEITY. The same is taken on record.

2. Reply affidavits, if any be filed within three weeks.

3. Rejoinder affidavits, if any, be filed before the next date of hearing.

4. List on 10th July, 2023.

MANMOHAN, J SAURABH BANERJEE, J APRIL 27, 2023/akr Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:29.04.2023 14:27:30