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State of Mizoram - Section

Section 151 in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

151. Manner of recording votes after receipt of the ballot papers.

- The voters after receiving the ballot paper shall record his vote by dropping the ballot paper in the box containing the symbol assigned to the candidate of his choice.Every voter shall vote without undue delay and shall quite the polling station as soon as he/she has put his/her ballot paper into the ballot box. The voter before recording his vote shall show the presiding officer the official mark on his or her ballot paper.