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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(7) in Rajasthan Civil Services (Special Selection and Special Conditions of Service for Appointment of Persons in Anti Corruption Bureau) Rules, 2011

(7)Selection to the posts of Sub Inspector. ASI, HC, Constable, Constable Driver mentioned in Section B and All the posts as mentioned in Section C of Schedule I, in the Anti Corruption Bureau shall be made on the recommendation of the committee consisting of the following: -
1. Additional Director General, ACB Chairman
2. Inspector General of Police, Headquarters,PHQ Member
3. Inspector General of Police, ACB Member
4. Superintendent of Police (Administration),ACB Member Secretary