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[Cites 0, Cited by 0] [Section 91(1)] [Section 91] [Entire Act]

State of Goa - Subsection

Section 91(1)(iv) in The Goa Agricultural Produce Marketing (Development and Regulation) Rules, 2010

(iv)The project report of the consumer/farmer market shall contain details, such as, exact location and the extent of land in which the market is proposed to be established and outlay earmarked for providing infrastructure like auction hall, sheds, drinking water facilities, toilets, internal roads, etc.