Bombay High Court
Suresh Tukaram Bhosale vs The State Of Maharashtra on 1 July, 2024
Author: N. J. Jamadar
Bench: N. J. Jamadar
10-ABA-3161-2023.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
ANTICIPATORY BAIL APPLICATION NO. 3161 OF 2023
Suresh Tukaram Bhosale ...Applicant
Versus
The State of Maharashtra ...Respondent
Mr. Shailesh S. Kharat, Advocate for the Applicant.
Mr. A.A. Naik, APP for the Respondent - State.
CORAM : N. J. JAMADAR, J.
DATE : 1st JULY 2024.
PC.:
1. Heard learned counsel for the Applicant and the learned APP
for the State.
2. By order dated 7th November 2023 this Court was pleased to
grant interim bail observing, inter alia, as under :-
"(3) The first informant alleged that a fabricated Power of
Attorney was shown to have been executed by the first
informant and his brothers and sisters and on the
strength of the said Power of Attorney accused No.1
Vijay Sonawane, who fraudulently claimed to be the
constituted attorney, executed instrument in favour of
the co-accused. The said Power of Attorney was
Notarised before the applicant in the year 1995.
(6) In the backdrop of the nature of accusation and the
Pallavi 1/2
10-ABA-3161-2023.odt
time-lag of more than 28 years qua the allegations
against the applicant, it may be expedient to protect
the liberty of the applicant till the application is heard
after providing an opportunity to the prosecution."
3. Learned APP fairly submits that interim bail order dated 7 th
November 2023 may be confirmed.
4. In view of the aforesaid submission and the reasons which
weighed with this Court in granting interim bail, I am inclined to
make interim order absolute on the terms and conditions
incorporated therein.
Hence, the following order.
ORDER
(i) The order of interim bail dated 7th November, 2023 is made absolute on the terms and conditions incorporated therein.
(ii) Applicant shall regularly attend the proceedings before the jurisdictional Court.
(iii) Application disposed.
(N. J. JAMADAR, J.) Pallavi 2/2 Signed by: Pallavi M. Wargaoankar Designation: PS To Honourable Judge Date: 02/07/2024 15:52:18