Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 217(2)] [Section 217] [Entire Act] Union of India - Subsection Section 217(2)(c) in The Merchant Shipping (Shipping Office Forms) Rules, 1963 (c)S. 215(2) - Fine which may extend to three-hundred rupees.