Madhya Pradesh High Court
Kok Singh vs Bhagwan Singh on 6 February, 2018
THE HIGH COURT OF MADHYA PRADESH
MCRC-24988-2017
(KOK SINGH Vs BHAGWAN SINGH)
4
Gwalior, Dated : 06-02-2018
Shri Anil Mishra, learned counsel for the petitioner.
Shri J.M. Sahani, learned Public Prosecutor for respondent
No.3/State.
Let the default as pointed out by the Registry be cured within a sh period of 7 working days, failing which this M.Cr.C. will stand e dismissed without reference to the Court.
ad (SHEEL NAGU) Pr (S. A. DHARMADHIKARI) a JUDGE JUDGE hy ad M Monika of MONIKA SHARMA 2018.02.08 11:23:50 rt +05'30' ou C h ig H