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Bombay High Court

Sachin Narsayya Nagarkar vs Bata India Ltd on 28 November, 2018

Dixit
                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                    CIVIL APPELLATE JURISDICTION

                                 WRIT PETITION NO.1815 OF 2016
                                             WITH
                               CIVIL APPLICATION NO.1782 OF 2016
        BATA India Ltd., Thane                               .... Petitioner-Applicant
                V/s.
        Yellappa Satyappa Patil                              .... Respondent

                                                ALONG WITH
                                   WRIT PETITION NO.1758 OF 2018
        BATA India Ltd., Thane                               .... Petitioner
             V/s.
        Kiran P. Pawar                                       .... Respondent

                                                ALONG WITH
                                   WRIT PETITION NO.2585 OF 2018
        BATA India Ltd., Thane                               .... Petitioner
                V/s.
        Devan Jagdishchandra Tolia                           .... Respondent

                                                ALONG WITH
                                   WRIT PETITION NO.2586 OF 2018
        BATA India Ltd., Thane                               .... Petitioner
                V/s.
        Sachin Narsayya Nagarkar                             .... Respondent

                                                ALONG WITH
                                   WRIT PETITION NO.2587 OF 2018
        BATA India Ltd., Thane                               .... Petitioner
                V/s.
        Kalyanrao Shankar Shinde                             .... Respondent

                                                ALONG WITH
                                   WRIT PETITION NO.2588 OF 2018
        BATA India Ltd., Thane                               .... Petitioner
                V/s.
        Rajendra Chandrashekhar Deshpande                    .... Respondent


                                                    1/3
        WP-1815-16-Group.doc

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                                         ALONG WITH
                           WRIT PETITION NO.2589 OF 2018
BATA India Ltd., Thane                               .... Petitioner
       V/s.
Madhukar Prabhakar Ingale                            .... Respondent
                                        ALONG WITH
                           WRIT PETITION NO.2590 OF 2018
BATA India Ltd., Thane                               .... Petitioner
    V/s.
Makrand Borkar                                       .... Respondent
                                        ALONG WITH
                           WRIT PETITION NO.2606 OF 2018
BATA India Ltd., Thane                               .... Petitioner
      V/s.
Paul Solomon Raja                                    .... Respondent
                                        ALONG WITH
                           WRIT PETITION NO.5667 OF 2018
Madhukar Prabhakar Ingle                             .... Petitioner
       V/s.
BATA India Ltd., Thane                               .... Respondent
                                        ALONG WITH
                           WRIT PETITION NO.5668 OF 2018
Makarand Borkar                                      .... Petitioner
      V/s.
BATA India Ltd., Thane                               .... Respondent
                                        ALONG WITH
                           WRIT PETITION NO.5862 OF 2018
Kiran P. Pawar                                       .... Petitioner
     V/s.
BATA India Ltd., Thane                               .... Respondent
                                        ALONG WITH
                           WRIT PETITION NO.6948 OF 2018
Kalyanrao Shankar Shinde                             .... Petitioner
        V/s.
BATA India Ltd., Thane                               .... Respondent


                                            2/3
WP-1815-16-Group.doc

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                                         ALONG WITH
                           WRIT PETITION NO.6953 OF 2018
Sachin Narsayya Nagarkar                              .... Petitioner
        V/s.
BATA India Ltd., Thane                                .... Respondent
                                        ALONG WITH
                           WRIT PETITION NO.8024 OF 2018
Rajendra Chandrashekhar Deshpande                     .... Petitioner
        V/s.
BATA India Ltd., Thane                                .... Respondent
                                        ALONG WITH
                           WRIT PETITION NO.8026 OF 2018
Deven Jagdishchandra Tolia                            .... Petitioner
        V/s.
BATA India Ltd., Thane                                .... Respondent



Mr. Avinash K. Jalisatgi for the Petitioner-BATA India Ltd.

Mrs. Prabha U. Badadare for the Respondent in WP/1815/2016.

Mr. Sameer M. Paranjape for the Respondents in WP/1758/2018,
WP/2585/2018, WP/2586/2018 and WP/2587/2018.



                          CORAM         : DR. SHALINI PHANSALKAR-JOSHI, J.
                          DATE          : 28 TH NOVEMBER, 2018.


P.C. :

As all these Writ Petitions are fixed for final hearing, they may be placed on Board on 17th January 2019; to be heard at 3:00 p.m. [DR. SHALINI PHANSALKAR-JOSHI, J.] 3/3 WP-1815-16-Group.doc ::: Uploaded on - 29/11/2018 ::: Downloaded on - 30/12/2018 10:12:04 :::