Supreme Court - Daily Orders
The State Of Bihar vs Jitendra Prasad Singh on 18 July, 2018
Bench: S.A. Bobde, L. Nageswara Rao
ITEM NO.6 COURT NO.6 SECTION II-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 17140/2018
(Arising out of impugned final judgment and order dated 04-07-2017
in CRLSJ No.155/2002 passed by the High Court Of Judicature At
Patna)
THE STATE OF BIHAR Petitioner(s)
VERSUS
JITENDRA PRASAD SINGH Respondent(s)
( IA No.83452/2018-CONDONATION OF DELAY IN FILING SLP and IA
No.83454/2018-EXEMPTION FROM FILING O.T. )
Date : 18-07-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s) Ms. Vibha Datta Makhija, Sr. Adv.
Mr. Shekhar Vyas, Adv.
Mr. Rajat Nair, Adv.
Mr. Arvind Kumar Sharma, Adv.
For Mr. Mukesh Kumar Maroria, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed. As a sequel to the above, pending interlocutory applications, if any, stand disposed of.
(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) COURT MASTER (SH) Signature Not Verified ASSISTANT REGISTRAR Digitally signed by SANJAY KUMAR Date: 2018.07.18 16:51:20 IST Reason: