Calcutta High Court
Casyab Pvt. Ltd vs Central Bank Of India on 29 June, 2009
Author: Aniruddha Bose
Bench: Aniruddha Bose
ORDER SHEET CS No.115 of 2006 IN THE HIGH COURT AT CALCUTTA ORIGINAL SIDE In the matter of:
Casyab Pvt. Ltd. Versus Central Bank of India Before:
The Hon'ble Justice Aniruddha Bose Date. 29.06.2009 The Court: This matter is mentioned today before this Court upon notice for fixing an early date for hearing. The order of the Hon'ble Supreme Court passed on 14th July, 2008 has been brought to my notice by the learned Advocate appearing for the plaintiff and in view of this order he has prayed for early hearing of this matter.
Let the matter appear in the list on 6th July, 2009 as the first item under the heading 'For Hearing'.
All parties concerned are to act on a photostat signed copy of this order on the usual undertakings.
(Aniruddha Bose, J.) SP/ 2