Gujarat High Court
Jal Engineering Through Partner ... vs Union Of India Through Secretary on 13 October, 2021
Author: Sonia Gokani
Bench: Sonia Gokani, Rajendra M. Sareen
C/SCA/5040/2021 ORDER DATED: 13/10/2021
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 5040 of 2021
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JAL ENGINEERING THROUGH PARTNER KARISHMA SHAIKH
Versus
UNION OF INDIA THROUGH SECRETARY
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Appearance:
HIREN J TRIVEDI(8808) for the Petitioner(s) No. 1
NOTICE SERVED(4) for the Respondent(s) No. 1
PRIYANK P LODHA(7852) for the Respondent(s) No. 2,3
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CORAM:HONOURABLE MS. JUSTICE SONIA GOKANI
and
HONOURABLE MR. JUSTICE RAJENDRA M. SAREEN
Date : 13/10/2021
ORAL ORDER
(PER : HONOURABLE MS. JUSTICE SONIA GOKANI)
1. According to learned advocate Mr. Trivedi, the issue had been already addressed and the SLP preferred against the same has not been entertained by the Apex Court. He shall share the copy of the same with the learned Standing Counsel today.
2. Reply, if any, shall be filed on or before 21.10.2021.
Matter shall be proceeded, if covered, on that day itself.
(SONIA GOKANI, J) (RAJENDRA M. SAREEN,J) Bhoomi Page 1 of 1 Downloaded on : Fri Oct 15 02:28:13 IST 2021