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State of Gujarat - Section

Section 1 in Gujarat Education Cess (Amendment) Act, 1977

1. Short title and commencement.- (1) This Act may be called the Gujarat Education Cess (Amendment) Act, 1977.

(2)This section shall come into force at once, section 2 shall come into force on the 1st day of August, 1977 and section 3 shall be deemed to here come into force on the 1st day of April, 1977.