Supreme Court - Daily Orders
Deepak Kumar Pande And Anr vs State Of Karnataka And Ors . on 29 November, 2019
Bench: Mohan M. Shantanagoudar, R. Subhash Reddy
ITEM NO.35 COURT NO.12 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 5602-5603/2015
(Arising out of impugned final judgment and order dated 14-02-2012
in WA No. 6453/2010 11-10-2012 in RP No. 1570/2012 11-10-2012 in WA
No. 6453/2010 passed by the High Court Of Karnataka Circuit Bench
At Dharwad)
DEEPAK KUMAR PANDE AND ANR & ANR. Petitioner(s)
VERSUS
STATE OF KARNATAKA AND ORS . & ORS. Respondent(s)
Date : 29-11-2019 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
HON'BLE MR. JUSTICE R. SUBHASH REDDY
For Petitioner(s) Mr. S.S. Javali, Sr. Adv.
Mr. Azeem A. Kalebundde, Adv.
Mr. Ankolekar Gurudatta, AOR
For Respondent(s) Mr. V. N. Raghupathy, AOR
Mr. Manendra Pal Gupta, Adv.
Mr. Chandrashekhar A. Chakalabbi, Adv.
Mr. Shiv Pandey, Adv.
Mr. Anshul Rai, Adv.
Mr. Avanish, Adv.
for M/S. Dharmaprabhas Law Associates, AOR
UPON hearing the counsel the Court made the following
O R D E R
Leave granted.
The impugned judgments are set aside. The appeals are allowed in terms of the signed order.
Signature Not Verified(GULSHAN KUMAR ARORA) Digitally signed by GULSHAN KUMAR (R.S. NARAYANAN) ARORA COURT MASTER Date: 2019.12.14 12:51:21 IST COURT MASTER Reason:
(Signed order is placed on the file) IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION CIVIL APPEAL NOS. 9426-9427 OF 2019 (Arising out of SLP (C) Nos. 5602-5603 of 2015) DEEPAK KUMAR PANDE & ANR. … Petitioner(s) VERSUS STATE OF KARNATAKA & ORS. … Respondent(s) O R D E R Since the question involved in these appeals is fully covered by the judgment of this Court in the case of Raghunath Prasad Pande vs. State of Karnataka & Ors. [(2018) 5 SCC 594], the appeals need to be allowed.
The impugned judgments are set aside. The appeals are, accordingly, allowed.
……………………………………………………………………,J. (Mohan M. Shantanagoudar) ……………………………………………………………………,J. (R. Subhash Reddy) New Delhi;
November 29, 2019.