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Union of India - Section

Section 11 in The Currency Futures (Reserve Bank) Directions, 2008

11. Powers of Reserve Bank.

- The Reserve Bank may from time to time modify the eligibility criteria for the participants, modify participant-wise position limits, prescribe margins and/or impose specific margins for identified participants, fix or modify any other prudential limits, or take such other actions as deemed necessary in public interest, in the interest of financial stability and orderly development and maintenance of foreign exchange market in India.