Section 28 in The United Provinces Agricultural Tenants (Acquisition of Privileges) Rules, 1949
28.
(1)The register in Form Z. A. F. No. 8 shall be maintained in the order in which mauza registeres are arranged. Sufficient pages shall be allotted for each mahal and village, and as deposits are made they shall be entered separately for each mahal.(2)Entries in columns 3 to 5 shall be made so soon as the application is received by the departmental clerk and those in case Nos. 6 to 9 shall be made later in the day. Entries in column No. 10 shall be made immediately after grant of declaration. The munsarim shall sec that the entries in the register are completed the same day after the transactions for that day have closed.
