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Calcutta High Court (Appellete Side)

112/2013 on 20 August, 2014

Author: Subhro Kamal Mukherjee

Bench: Subhro Kamal Mukherjee

                                        1


  S/L.36.
August 20,
  2014.
   bpg.


                       F.A.T. No.112 of 2013
                             With
                       C.A.N. 5250 of 2013




                    Mr. Aniruddha Chatterjee,
                    Mr. Siddhartha Banerjee,
                    Mr. Debaki Nandan Maity.
                               ...for the appellant.

                    Mr. Sourav Sen.
                               ...for the respondent.

A certified copy of the decree together with a copy thereof are filed in Court today; let those are kept with the record.

The Additional Stamp Reporter is directed to submit a revised report by one week from date.

List this matter under the heading 'for orders' after one week with the revised report of the Additional Stamp Reporter.

For a period of ten days, there shall be stay of all further proceedings in Miscellaneous Case no.618 of 2014 arising out of Ejectment Execution Case no.23 of 2013 pending before the court of learned Judge, Eleventh Bench, City Civil Court at Calcutta.

(Subhro Kamal Mukherjee, J.) 2 (Asim Kumar Mondal, J.)