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Delhi High Court - Orders

Daiichi Sankyo Company, Limited vs Malvinder Mohan Singh And Ors on 12 May, 2022

Author: Sanjeev Narula

Bench: Sanjeev Narula

                          $~21 & 22
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +   O.M.P.(EFA)(COMM.)       6/2016,    EX.APPLs.(OS)      660/2019,
                              590/2020, 494/2021, 1096/2021, 1361/2021, 1365/2021, 115/2022 &
                              185/2022, 2902/2022, 2903/2022, 2907/2022, 2908/2022, 2909/2022,
                              2910/2022 & I.As. 5552-53/2019

                              DAIICHI SANKYO COMPANY, LIMITED ..... Decree Holder
                                               Through:    Mr. Arvind Nigam, Mr. Arun
                                                           Kathpalia, Senior Advocates with Mr.
                                                           Amit Kumar Mishra, Mr. Mohit
                                                           Singh, Ms. Devna Arora, Mr. Varad
                                                           Choudhary, Ms. Samridhi Hota, Ms.
                                                           Gauri Goverdhan, Mr. Kunal
                                                           Chatterjee and Mr. Rohan Jaitley,
                                                           Advocates.

                                               versus

                              MALVINDER MOHAN SINGH AND ORS. ..... Judgement Debtors
                                               Through:    Mr. Sandeep Das, Mr. Siddharth
                                                           Sharma, Ms. Anandini K. Rathore
                                                           and Ms. Aishwarya Singh, Advocates
                                                           for Religare Ltd., Religare Finvest
                                                           Ltd.
                                                           Mr.    Darpan    Wadhwa,     Senior
                                                           Advocate with Ms. Aditi Mohan,
                                                           Advocate for Luxury Farm.
                                                           Mr. Sanjay Jain, Senior Advocate
                                                           with Mr. Saleem Hasan, Mr. Abhijit
                                                           Mittal and Mr. Rohit Dahiya,
                                                           Advocates for Fortis Healthcare and
                                                           SRL Ltd.
                                                           Ms. Devina Sehgal and Mohd.
                                                           Ashaab, Advocates for Judgment
                                                           Debtor Nos.16 and 17.
                                                           Ms. Roopali Singh and Mr. Anant


Signature Not Verified
Digitally Signed
By:SAPNA SETHI
Signing Date:12.05.2022
18:51:50
                           Narayan Misra, Advocates for
                          Judgment Debtor No. 25.
                          Ms. Prachi Jain, Advocate for
                          Religare Enterprises Ltd.
                          Mr. Alok Kumar, Ms. Somya Yadava,
                          Mr. Manav Gambhir, Mr. Nikhil
                          Malhotra and Ms. Garima Soni,
                          Advocates for Judgment Debtor
                          No.36 in EA 819/2020.
                          Mr. Sumit Goel, Ms. Sonal Gupta,
                          Ms. Manu Bajaj, Advocates for ICICI
                          Bank.
                          Ms. Anupriya Tanwar, Advocate for
                          Judgment Debtor Nos. 27 and 35.
                          Mr. Ashish Aggarwal, Ms. Gurkamal
                          Hora Arora and Mr. Nalin Dhingra,
                          Advocates for Aahaan Structures LLP
                          in EA 2909-10/2022.
                          Mr. Kartikey Gupta, Advocate for
                          Applicants in EA 15462/2018 and
                          6859/2019.
                          Mr. Manish Kaushik, Mr. Mishal
                          Johari and Mr. Mani Bhadra Jain,
                          Advocate for the Applicant in EA
                          2902/2022.
                          Mr. Ritesh Khatri, Advocate for
                          Garnishee B.
                          Mr. L.K. Giri, Advocate for
                          Garnishee RWL.
                          Mr. Ajay Bhargava, Ms. Trishala, Ms.
                          Shivank Diddi and Ms. Maithili
                          Moondra, Advocates for Prius
                          Commercials in EA 1365/2021.
                          Mr. Kapil Dev Sapra and Mr.
                          Siddharth Silwal, Advocates for
                          Applicants in EA Nos. 2907/2022 &
                          2908/2022.




Signature Not Verified
Digitally Signed
By:SAPNA SETHI
Signing Date:12.05.2022
18:51:50
                           +    O.M.P.(I) (COMM.) 206/2016
                               DAIICHI SANKYO COMPANY LIMITED                         ..... Petitioner
                                                   Through:     Mr. Arvind Nigam and Mr. Arun
                                                                Kathpalia, Senior Advocates with Mr.
                                                                Amit Kumar Mishra, Mr. Mohit
                                                                Singh, Ms. Devna Arora, Mr. Varad
                                                                Choudhary, Ms. Samridhi Hota, Ms.
                                                                Gauri Goverdhan, Mr. Kunal
                                                                Chatterjee and Mr. Rohan Jaitley,
                                                                Advocates.

                                                   versus

                               MALVINDER MOHAN SINGH & ORS.                           ..... Respondents
                                                   Through:     Mr. Kartikey Gupta, Advocate for
                                                                Applicants.
                                                                Mr. Tejveer Bhatia, Mr. Rohan
                                                                Swarup, Advocate for Gulshan
                                                                Homes/ R-8

                               CORAM:
                               HON'BLE MR. JUSTICE SANJEEV NARULA
                                            ORDER

% 12.05.2022

1. There is a Full Court Reference today at 02:45 PM.

2. Due to paucity of time, it is not possible to hear the matter today.

3. Re-notify on 15th July, 2022.

SANJEEV NARULA, J MAY 12, 2022 nd Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:12.05.2022 18:51:50