Delhi High Court - Orders
Daiichi Sankyo Company, Limited vs Malvinder Mohan Singh And Ors on 12 May, 2022
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~21 & 22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(EFA)(COMM.) 6/2016, EX.APPLs.(OS) 660/2019,
590/2020, 494/2021, 1096/2021, 1361/2021, 1365/2021, 115/2022 &
185/2022, 2902/2022, 2903/2022, 2907/2022, 2908/2022, 2909/2022,
2910/2022 & I.As. 5552-53/2019
DAIICHI SANKYO COMPANY, LIMITED ..... Decree Holder
Through: Mr. Arvind Nigam, Mr. Arun
Kathpalia, Senior Advocates with Mr.
Amit Kumar Mishra, Mr. Mohit
Singh, Ms. Devna Arora, Mr. Varad
Choudhary, Ms. Samridhi Hota, Ms.
Gauri Goverdhan, Mr. Kunal
Chatterjee and Mr. Rohan Jaitley,
Advocates.
versus
MALVINDER MOHAN SINGH AND ORS. ..... Judgement Debtors
Through: Mr. Sandeep Das, Mr. Siddharth
Sharma, Ms. Anandini K. Rathore
and Ms. Aishwarya Singh, Advocates
for Religare Ltd., Religare Finvest
Ltd.
Mr. Darpan Wadhwa, Senior
Advocate with Ms. Aditi Mohan,
Advocate for Luxury Farm.
Mr. Sanjay Jain, Senior Advocate
with Mr. Saleem Hasan, Mr. Abhijit
Mittal and Mr. Rohit Dahiya,
Advocates for Fortis Healthcare and
SRL Ltd.
Ms. Devina Sehgal and Mohd.
Ashaab, Advocates for Judgment
Debtor Nos.16 and 17.
Ms. Roopali Singh and Mr. Anant
Signature Not Verified
Digitally Signed
By:SAPNA SETHI
Signing Date:12.05.2022
18:51:50
Narayan Misra, Advocates for
Judgment Debtor No. 25.
Ms. Prachi Jain, Advocate for
Religare Enterprises Ltd.
Mr. Alok Kumar, Ms. Somya Yadava,
Mr. Manav Gambhir, Mr. Nikhil
Malhotra and Ms. Garima Soni,
Advocates for Judgment Debtor
No.36 in EA 819/2020.
Mr. Sumit Goel, Ms. Sonal Gupta,
Ms. Manu Bajaj, Advocates for ICICI
Bank.
Ms. Anupriya Tanwar, Advocate for
Judgment Debtor Nos. 27 and 35.
Mr. Ashish Aggarwal, Ms. Gurkamal
Hora Arora and Mr. Nalin Dhingra,
Advocates for Aahaan Structures LLP
in EA 2909-10/2022.
Mr. Kartikey Gupta, Advocate for
Applicants in EA 15462/2018 and
6859/2019.
Mr. Manish Kaushik, Mr. Mishal
Johari and Mr. Mani Bhadra Jain,
Advocate for the Applicant in EA
2902/2022.
Mr. Ritesh Khatri, Advocate for
Garnishee B.
Mr. L.K. Giri, Advocate for
Garnishee RWL.
Mr. Ajay Bhargava, Ms. Trishala, Ms.
Shivank Diddi and Ms. Maithili
Moondra, Advocates for Prius
Commercials in EA 1365/2021.
Mr. Kapil Dev Sapra and Mr.
Siddharth Silwal, Advocates for
Applicants in EA Nos. 2907/2022 &
2908/2022.
Signature Not Verified
Digitally Signed
By:SAPNA SETHI
Signing Date:12.05.2022
18:51:50
+ O.M.P.(I) (COMM.) 206/2016
DAIICHI SANKYO COMPANY LIMITED ..... Petitioner
Through: Mr. Arvind Nigam and Mr. Arun
Kathpalia, Senior Advocates with Mr.
Amit Kumar Mishra, Mr. Mohit
Singh, Ms. Devna Arora, Mr. Varad
Choudhary, Ms. Samridhi Hota, Ms.
Gauri Goverdhan, Mr. Kunal
Chatterjee and Mr. Rohan Jaitley,
Advocates.
versus
MALVINDER MOHAN SINGH & ORS. ..... Respondents
Through: Mr. Kartikey Gupta, Advocate for
Applicants.
Mr. Tejveer Bhatia, Mr. Rohan
Swarup, Advocate for Gulshan
Homes/ R-8
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 12.05.2022
1. There is a Full Court Reference today at 02:45 PM.
2. Due to paucity of time, it is not possible to hear the matter today.
3. Re-notify on 15th July, 2022.
SANJEEV NARULA, J MAY 12, 2022 nd Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:12.05.2022 18:51:50