Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madras High Court

G.Gopalakrishnan vs The Superintending Engineer on 31 January, 2020

Author: Abdul Quddhose

Bench: Abdul Quddhose

                                                                            W.P.No.12931 of 2012




                            IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                              DATED: 31.01.2020

                                                     CORAM:

                          THE HONOURABLE MR.JUSTICE ABDUL QUDDHOSE

                                          W.P.No.12931 of 2012
                                                  and
                                          M.P.Nos.1 & 2 of 2012

                 G.Gopalakrishnan                            ...           Petitioner

                                                              Vs.
                 1.The Superintending Engineer
                   Public Works Department,
                   Irrigation Water Resources
                   Parambikulam – Aliyar Project,
                   Pollachi – 3,
                   Coimbatore District.

                 2.The Executive Engineer,
                   Public Works Department,
                   Irrigation Water Resources
                   Parambikulam – Aliyar Project,
                   Pollachi – 3,
                   Coimbatore District.                       ...          Respondents


                 Prayer: Writ petition filed under Article 226 of the Constitution of India
                 for writ of Certiorari calling for the entire records relating to the
                 impugned    order   passed     by    the   2nd     respondent   in     his   letter
                 No.Tho.Nu.Pi/Va.A/Ko/10/118M, dated 16.03.2012 and quash the same.


                             For Petitioner            : No appearance

                             For Respondents           : Mrs.K.Bhuvaneswari
                                                         Additional Govt.Pleader


http://www.judis.nic.in
                 1/3
                                                                           W.P.No.12931 of 2012



                                                                     ABDUL QUDDHOSE, J.
                                                                                          sms
                                                    ORDER

The matter is listed under the caption “for dismissal” today i.e. on 31.01.2020. There is no representation on the side of the petitioner. Even on the last hearing i.e., on 28.01.2020, there was no representation on the side of the petitioner. It can now be inferred that the petitioner is not interested in prosecuting this writ petition. Accordingly, this writ petition is dismissed for non-prosecution. No costs. Consequently, connected miscellaneous petitions are closed.

31.01.2020 Index:Yes/No Internet:Yes/No Speaking/Non-speaking orders sms To

1.The Superintending Engineer Public Works Department, Irrigation Water Resources Parambikulam – Aliyar Project, Pollachi – 3, Coimbatore District.

2.The Executive Engineer, Public Works Department, Irrigation Water Resources Parambikulam – Aliyar Project, Pollachi – 3, Coimbatore District.

W.P.No.12931 of 2012

http://www.judis.nic.in 2/3 W.P.No.12931 of 2012 and M.P.Nos.1 & 2 of 2012 http://www.judis.nic.in 3/3