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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(a) in The Cyber Regulations Appellate Tribunal (Salary, Allowances And Other Terms And Conditions Of Service Of Presiding Officer) Rules, 2003

(a)"Cyber Appellate Tribunal "means Cyber Regulations Appellate Tribunal established under sub-section (1) of section 48;