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[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

State of Goa - Subsection

Section 44(2)(b) in The Goa Agricultural Produce Marketing (Development and Regulation) Rules, 2010

(b)if satisfied that the result of fresh poll at polling station will not in anyway affect the result of the election or that the error or irregularity in procedure is not material, issue such directions to the Returning Officer or take such action as he may deem proper for the election.