Supreme Court - Daily Orders
Aparna Tankha vs Anirudha Tankha on 20 September, 2018
ITEM NO.60 REGISTRAR COURT. 1 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. KAPIL MEHTA
Transfer Petition(s)(Civil) No(s). 1108/2018
APARNA TANKHA Petitioner(s)
VERSUS
ANIRUDHA TANKHA Respondent(s)
(FOR ADMISSION and IA No.93156/2018-EX-PARTE STAY and IA
No.93158/2018-EXEMPTION FROM FILING O.T. )
Date : 20-09-2018 This petition was called on for hearing today.
For Petitioner(s)
Mr. Sanjeev Malhotra, AOR
Mr. K.K.L. Gautam, Adv.
Anshruta Maheshwari, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Ld. Counsel for the petitioner to take fresh steps for service of the sole respondent within two weeks. Notice thereafter be issued.
List again on 26.11.2018.
KAPIL MEHTA Registrar 20.9.2018 rd Signature Not Verified Digitally signed by VINOD KUMAR TIWARI Date: 2018.09.27 11:05:03 IST Reason: