Madhya Pradesh High Court
Smt. Malti vs The State Of Madhya Pradesh on 22 November, 2019
Author: Nandita Dubey
Bench: Nandita Dubey
1 WP-24685-2019 The High Court Of Madhya Pradesh WP-24685-2019 (SMT. MALTI Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 22-11-2019 None for the petitioner. List this matter in the week commencing 02.12.2019.
(NANDITA DUBEY) JUDGE b Digitally signed by BHARTI GADGE Date: 23/11/2019 14:35:59