Section 4(1) in Madhya Pradesh Jal Viniyaman Adhiniyam, 2013
(1)The qualification of Chairperson and Members of the Commission shall be as follows:-(a)the Chairperson shall be a person who has been an officer not below the rank of Principal Secretary to the Government and has experience of policy formulation and administration in water resources sector;(b)one Member shall be a person having a degree in Civil Engineering and having experience of at least 20 years in water resources sector, including two years as Chief Engineer in any Government;(c)one Member shall be a person having expertise in the field of urban administration and development having experience of at least three years in water resources sector.
