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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(1) in The Rajasthan Colonisation (Medium and Minor Irrigation Projects Government Lands Allotment) Rules, 1968

(1)Out of the Government lands in Medium and Minor Irrigation Projects Area land up-to 25% shall be reserved for allotment at reserve price to:-
(i)Panchayat Samitis and Panchayats.
(ii)Members of Scheduled Castes and Scheduled Tribes.