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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

Bengal Presidency - Subsection

Section 21(1)(i) in Bengal Medical Act, 1914

(i)if such qualification be a qualification included in the schedule, - be entitled to have such qualification entered against his name in the register either in substitution for or in addition to any entry previously made;