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State of Assam - Section

Section 15 in The Assam Court-Fees (Amendment) Act, 1950

15. Amendment of Schedule II. Article 17.

(1)The words "Ten rupees" in the third column opposite Article 17 in the same Schedule to the principal Act and the bracket opposite that article in the second column in the same Schedule shall be omitted.
(2)In the third column in the said article,-
(a)opposite entries (i), (ii), (iv) and (vi) the words "Fifteen rupees" shall be inserted; and
(b)opposite entry (iii) and (v) the words "Twenty rupees" shall be inserted.