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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Tripura - Subsection

Section 2(1)(b) in Tripura Tribal Areas Autonomous District (Establishment of Village Committee) Act, 1994

(b)"Autonomous District" means the Tripura Tribal Areas Autonomous District comprising the Tribal Areas referred to in part 11A of the Table of the Sixth Schedule to the Constitution of India.