Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act] Bengal Presidency - Subsection Section 12(2)(a) in The Bengal Places Of Public Amusement Act, 1933 (a)the form of applications for the grant of licences under this Act and the particulars to be contained in such applications;