Delhi High Court - Orders
Matrix Cellular International ... vs Union Of India & Ors on 15 February, 2024
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2653/2023, CM APPL. 10218/2023, CM APPL.
10219/2023
MATRIX CELLULAR INTERNATIONAL SERVICES
LIMITED & ANR. ..... Petitioners
Through: Mr. Tushar Jarwal, Mr. Rahul Sateeja,
Mr. Pranav Bansal and Mr. Sanyam
Agarwal, Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Kavindra Gill for UOI
Mr. Harpreet Singh, Sr. Standing
Counsel with Ms. Suhani Mathur, Mr.
Jatin Kumar Gaur, Advocates
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
HON'BLE MR. JUSTICE RAVINDER DUDEJA
ORDER
% 15.02.2024
1. Learned counsel appearing on behalf for the Respondent No.1 submits that he does not propose to file a separate counter affidavit and shall rely upon the counter affidavit filed by Respondent Nos. 2 and 3.
2. The statement is taken on record.
3. None appears on behalf of the Respondent No. 2 and 3.
W.P.(C) 2653/2023 Page 1 of 2This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/02/2024 at 20:44:11
4. A request for adjournment has been made on behalf of the petitioner.
5. At request, list on 25th April, 2024.
SANJEEV SACHDEVA, J RAVINDER DUDEJA, J FEBRUARY 15, 2024/PT W.P.(C) 2653/2023 Page 2 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/02/2024 at 20:44:11