Supreme Court - Daily Orders
Network Of People Living With Hiv/Aids vs Union Of India on 31 October, 2022
Bench: D.Y. Chandrachud, Hima Kohli
ITEM NO.57 COURT NO.2 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(Civil) No. 686/2022
NETWORK OF PEOPLE LIVING WITH HIV/AIDS & ORS. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
Date : 31-10-2022 This petition was called on for hearing today.
CORAM :
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
HON'BLE MS. JUSTICE HIMA KOHLI
For Petitioner(s)
Ms. Astha Sharma, AOR
Ms. Mantika Haryani, Adv
For Respondent(s) Ms. Aishwarya Bhati, ASG
Ms. Ruchi Kohli, Adv.
Mr. Bhuvan Kapoor, Adv.
Ms. Deepabali Datta, Adv.
Ms. Shivika Mehra, Adv.
Mr. Gurmeet Singh Makker, AOR
Ms. Aakanksha Kaul, Adv.
Mr. Aman Sahani, Adv.
Mr. Manek Singh, Adv.
Mr. Pranav Gupta, Adv.
UPON hearing the counsel the Court made the following
O R D E R
1 In view of the letter circulated by learned counsel appearing on behalf of the petitioners, list the petition on 18 November 2022.
Signature Not Verified Digitally signed by NEETA SAPRA(MANISH ISSRANI) Date: 2022.11.01 16:15:31 IST (SAROJ KUMARI GAUR) Reason: COURT MASTER(SH) ASSISTANT REGISTRAR