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[Cites 0, Cited by 2] [Entire Act]

Union of India - Section

Section 60B in The Wild Life (Protection) Act, 1972

60B. Reward by State Government. - The State Government may empower the Chief Wild Life Warden to order payment of reward not exceeding ten thousand rupees to be paid to a person who renders assistance in the detection of the offence or the apprehension of the offender, from such fund and in such manner as may be prescribed.