Madhya Pradesh High Court
Smt. Malti Kushwaha vs The State Of Madhya Pradesh on 29 March, 2019
1 WP-6584-2019 The High Court Of Madhya Pradesh WP-6584-2019 (SMT. MALTI KUSHWAHA Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 29-03-2019 Because of paucity of time, as prayed, list this matter on 1.4.2019.
(SUJOY PAUL) JUDGE P/-
Digitally signed by PREETI TIWARI Date: 29/03/2019 17:32:57