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Bombay Presidency - Section

Section 86 in The Bombay Forest Rules, 1942

86. Prohibition of the obstruction of channels or banks of rivers.

- No person shall close up or obstruct the channel or any portion of the bank of any river lawfully used for the transit of forest produce, or throw grass, brushwood, branches or leaves into any such river, or do any other act which may cause such river to be closed or obstructed.