Allahabad High Court
C/M Swami Narain Inter College, ... vs State Of U.P.,Thru. Prin. Secy. ... on 10 May, 2010
Author: Anil Kumar
Bench: Anil Kumar
Court No. - 11 Case :- SERVICE SINGLE No. - 1228 of 2010 Petitioner :- C/M Swami Narain Inter College, Chhapiya, Gonda & Another Respondent :- State Of U.P.,Thru. Prin. Secy. Secondary Education & Others Petitioner Counsel :- Sharad Pathak Respondent Counsel :- C.S.C.,Pt. S. Chandra Hon'ble Anil Kumar,J.
Heard counsel for the parties.
Seen the report dated 10.05.2010 submitted by Joint Registrar(Listing). In view of the same, the matter is cognizable by a bench dealing with Miscellaneous single matter. So the same is not maintainable before this Court.
On the request of learned question of the petitioner list/put up on 11.05.2010 before the appropriate bench as fresh. Order Date :- 10.5.2010 Ravi