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State of Uttar Pradesh - Section

Section 9 in The U.P. Dookan Aur Vanijya Adhishthan Niyamavali, 1963

9. Notice of weekly holiday [Section 9].

- Every employer shall exhibit in his shop or commercial establishment a notice in Form "C" specifying the day or days of the week on which the employees shall be given holiday. The notice shall be exhibited before the persons employed cease work on the Saturday immediately preceding the week during which it will have effect.