Supreme Court - Daily Orders
Mcdermott Energy Solutions Pty. Ltd vs Indian Oil Corporation Limited on 21 January, 2026
ITEM NO.13 COURT NO.1 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Arbitration No(s). 3/2026
MCDERMOTT ENERGY SOLUTIONS PTY. LTD. & ANR. Petitioner(s)
VERSUS
INDIAN OIL CORPORATION LIMITED Respondent(s)
WITH
ARBIT.PETITON No. 5/2026 (PIL-W)
ARBIT.PETITON No. 4/2026 (PIL-W)
Date : 21-01-2026 These petitions were called on for hearing today.
CORAM : HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE JOYMALYA BAGCHI
HON'BLE MR. JUSTICE VIPUL M. PANCHOLI
For Petitioner(s) : Mr. Dr. A.M. Singhvi, Sr. Adv.
Mr. Gourab Banerji, Sr. Adv.
Mr. Milanka Chaudhury, Adv.
Ms. Ashly Cherian, Adv.
Mr. Ravneet Singh, Adv.
Mr. Syed Jafar Alam, AOR
For Respondent(s) :
UPON hearing the counsel the Court made the following
O R D E R
Issue notice, returnable on 06.04.2026.
(NITIN TALREJA) (PREETHI T.C.) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR Signature Not Verified Digitally signed by NITIN TALREJA Date: 2026.01.23 14:45:18 IST Reason: