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Supreme Court - Daily Orders

Mcdermott Energy Solutions Pty. Ltd vs Indian Oil Corporation Limited on 21 January, 2026

     ITEM NO.13                              COURT NO.1                SECTION PIL-W

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

                                Petition(s) for Arbitration   No(s).   3/2026

     MCDERMOTT ENERGY SOLUTIONS PTY. LTD. & ANR.                        Petitioner(s)

                                                    VERSUS

     INDIAN OIL CORPORATION LIMITED                                     Respondent(s)

     WITH

     ARBIT.PETITON No. 5/2026 (PIL-W)

     ARBIT.PETITON No. 4/2026 (PIL-W)

     Date : 21-01-2026 These petitions were called on for hearing today.

     CORAM :                 HON'BLE THE CHIEF JUSTICE
                             HON'BLE MR. JUSTICE JOYMALYA BAGCHI
                             HON'BLE MR. JUSTICE VIPUL M. PANCHOLI

     For Petitioner(s) : Mr. Dr. A.M. Singhvi, Sr. Adv.
                         Mr. Gourab Banerji, Sr. Adv.
                         Mr. Milanka Chaudhury, Adv.
                         Ms. Ashly Cherian, Adv.
                         Mr. Ravneet Singh, Adv.
                         Mr. Syed Jafar Alam, AOR

     For Respondent(s) :

                              UPON hearing the counsel the Court made the following

                                                 O R D E R

Issue notice, returnable on 06.04.2026.

(NITIN TALREJA) (PREETHI T.C.) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR Signature Not Verified Digitally signed by NITIN TALREJA Date: 2026.01.23 14:45:18 IST Reason: