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Union of India - Section

Section 43 in Cantonments Act, 1924

43. Method of deciding questions.-

(1)All questions coming before a meeting shall be decided by the majority of the votes of the members present and voting.
(2)In the case of an equality of votes, the President shall have a second or casting vote.
(3)The dissent of any member from any decision of the Board shall, if the member so requests, be entered in the minutes, together with a short statement of the grounds for such dissent.