Delhi High Court - Orders
B.R. Mep Engineers Pvt. Ltd vs Nbcc (India) Ltd. And Anr on 21 August, 2020
Author: C. Hari Shankar
Bench: C .Hari Shankar
$~5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 449/2019 and IA 11446/2019
B.R. MEP ENGINEERS PVT. LTD. ..... Plaintiff
Through Mr. Praveen Kumar Singh,
Adv.
versus
NBCC (INDIA) LTD. AND ANR. .....Defendants
Through Ms. Kanika Singh and Ms.
Amrita Tiwari, Advs. for
defendant no. 1
CORAM:
HON'BLE MR. JUSTICE C .HARI SHANKAR
ORDER
% 21.08.2020
(Video-Conferencing)
CS(COMM) 449/2019
1. It appears that the present matter has been listed before this Court, vide order, dated 10th August, 2020, of the learned Joint Registrar (Judicial), as there was no appearance on behalf of either of the parties before him, on 10th August, 2020.
2. Order, dated 28th February, 2020 of the learned Joint Registrar, notes that the right of Defendant No. 2 to file written statement, in response to the suit, stands closed.
3. Qua Defendant No. 1, pleadings are complete and written Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI CS(COMM) 449/2019 Page 1 of 2 Signing Date:24.08.2020 16:09:21 statement, filed by Defendant No. 1, has been filed and replication has been filed thereto.
4. List on 14th September, 2020 before the learned Joint Registrar for admission and denial of documents and marking of exhibits.
IA 11446/20191. This application, preferred by the plaintiff under Order XII Rule 6 of the CPC, is pending. Pleadings, in this application, are also stated to be completed.
2. Accordingly, list this application before the Court on 6 th October, 2020 for hearing.
C. HARI SHANKAR, J.
AUGUST 21, 2020 r.bararia Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI CS(COMM) 449/2019 Page 2 of 2 Signing Date:24.08.2020 16:09:21