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State of Himachal Pradesh - Section

Section 16 in The Himachal Pradesh Grant of Nautor Land to Landless Persons and other Eligible Person Scheme 1975

16. For waste land required by Government for public purposes such as timber slides, encamping-grounds, roads, buildings and protective works for preventing or remedying land slips no compensation will be paid to the Jagirdar for his proprietary rights in such waste.