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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Goa - Subsection

Section 5(1)(i) in The Goa Agricultural Produce Marketing (Development and Regulation) Rules, 2010

(i)In the constituencies consisting of agriculturists as specified in clauses (a) and (b) of sub-section (1) of section 12 of the Act, the Registrar shall cause to prepare a list of Agriculturists Talukawise and District-wise to be elected by the Agriculturist Constituencies: