Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Punjab - Subsection Section 7(3) in Punjab State Electricity Regulatory Commission State Advisory Committee Regulations, 2005 (3)The Committee shall meet at least once in every six months or at such interval and at such places as may be decided by the Commission.
