Himachal Pradesh High Court
Rajeev Aggarwal vs Radha Rani & Ors. on 13 June, 2022
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Rajeev Aggarwal Vs Radha Rani & Ors.
CMPMO No.384 of 2015 13.06.2022 Present:
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Mr. Ashok Sood, Senior Advocate, with Mr. Abhishek Sood, Advocate, for the petitioner.
Mr. Praveen Chauhan, Advocate, vice Mr. Y.P. Sood, Advocate, for respondent No.1.
Ms. Meera Devi, Advocate vice Mr. Deepak Gupta, Advocate for respondent N.2.
Mr. Umesh Kanwar, Advocate, for respondent rNo.3.
CMP No.6829 of 2022 Reply the application by the Decree Holder/petitioner has been filed. Learned vice counsel appearing for respondent No.2 does not want to file any reply to the application. Rejoinder, if any, to the application be filed within two weeks.
List this application alongwith the main case after two weeks.
Jyotsna Rewal Dua Judge June 13, 2022 (R.Atal) ::: Downloaded on - 13/06/2022 20:02:19 :::CIS