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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(4) in The Paradip Port Trust (Licensing of Stevedores) Regulation, 2009

(4)The application for renewal of stevedoring licence shall be made at least three months before the expiry of the licence.If the application for renewal is not received within the stipulated period of three months such applications may be accepted on payment of late fee of Rs. 50 (Rupees fifty) only by the Chairman:Provided that the application for renewal together with the late fee is received by Traffic Manager before the actual date of expiry of the licence.