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Central Administrative Tribunal - Jabalpur

Mohan Singh vs Usha Sharma on 30 April, 2024

                                                       CCP No. 200/00071/2018
                                 1                           (in OA 734/2018)



      CENTRAL ADMINISTRATIVE TRIBUNAL, JABALPUR BENCH
                              JABALPUR

                Contempt Petition No.200/00071/2018
                         (in OA 734/2018)

           Jabalpur, this Tuesday, the 30th day of April, 2024

HON'BLE SHRI JUSTICE AKHIL KUMAR SRIVASTAVA, JUDICIAL MEMBER
 HON'BLE SHRI KUMAR RAJESH CHANDRA, ADMINISTRATIVE MEMBER

      1. Mohan Singh S/o Shri Naval Singh Age about 46 years,
      Occupation Service as Daily wager in Group D post, R/o
      Kanhakheda, Kal Sanchi District Raisen 464661 (MP)

      2. Sumersingh S/o Chatarsingh Age about 48 years,
      Occupation- Service as daily wager in Group D post R/o
      Ward No. 09, STUP Road, Sanchi Kanhakhedakalan Distrcit
      Raisen 464661 (MP)

      3. Mukesh S/o Ramesh Kumar Age about 40 years,
      Occupation service as Daily wager in Group D post, R/o
      Ward No. 09, STUP Road, Sanchi Kanhakhedakalan District
      Raisen 464661 (MP)

      4. Naval Singh S/o Vadam Singh age about 40 years,
      Occupation Service as daily wager in Group D post, R/o
      Ward No. 12 STUP Road, Sanchi Kanhakhedakalan District
      Raisen 464661 (MP)

      5. Shyam Singh S/o Tikam Singh Age about 44 years
      Occupation service as daily wager in Group D post, R/o Ward
      No. 09, STUP Road, Sanchi Kanhakhedakalan District
      Raisen 464661 (MP)

      6. Himmat Singh S/o Bhaghwansingh Age about 47 years,
      Occupation service as daily wager in Group D post, R/o Ward
      No. 12 STUP Road, Sanchi Kanhakhedakalan District Raisen
      464661 (MP)

      7.Anees S/o Babookhan Age about 34 years, Occupation
      Service as Daily Wager in Group D Post, R/o ward No. 09
      STUP Road, Sanchi Kanhakhedakalan District Raisen
      464661 (MP)
                                                              Page 1 of 3
                                                   CCP No. 200/00071/2018
                            2                           (in OA 734/2018)




8. Khilan Singh S/o Ramcharan Singh Aged about 50 years,
R/o Ward No. 12 STUP Road, Sanchi Kanhakhedakalan
District Raisen 464661 (MP)

9. Lakhan S/o Harbhajan Singh, Age about 40 years, R/o
Ward No. 12 STUP Road, Sanchi Kanhakhedakalan District
Raisen 464661 (MP)

10. Manoj S/o Somat Singh Age about 34 years, Ward No. 10
STUP Road,      Sanchi Kanhakhedakalan District Raisen
464661 (MP)                                   -Applicants

(By Advocate - Shri Subodh Tamrakar)
                                Versus
1. Usha Sharma Director General Archaeological department
of India 24 Tilak marg New Delhi

2. Sumit Kumar Verma, Conservator Assistant Grade I Sub
circle Sanchi Archeological Survey of India Dist. Raisen (MP)

3. Shri Julfekar Ali Superintendent Archaeologist
Archaeological Department of India, New Market Bhopal Dist.
Bhopal 462001 (MP)

4. Shri Madan Singh Chouhan Regional Director, Madhya
Kshetra Archaeological department of India, New Market
Bhopal Dist. Bhopal 462001 (MP)          - Respondents

(By Advocate - Shri K.N.Pethia)
                      O R D E R(ORAL)

By Justice Akhil Kumar Srivastava, JM:-

Learned counsel for the respondents submitted that the order of this Tribunal dated 02.08.2018 passed in Original Application No. 200/734/2018 have been fully complied with. Accordingly, nothing survives in this Contempt Petition. Page 2 of 3
CCP No. 200/00071/2018 3 (in OA 734/2018)

2. Learned counsel for the applicant also agrees to the above submissions made by the counsel for the respondents.

3. Thus, the Contempt Petition is hereby closed. Notices issued to the respondents are discharged.

(Kumar Rajesh Chandra) (Akhil Kumar Srivastava) Administrative Member Judicial Member rn Page 3 of 3