Section 11 in The National Small Savings Fund (Custody and Investment) Rules, 2001
11. National Small Savings Fund.
- A distinct sub-sector called "National Small Savings Fund" shall be opened in the public account of India for the purposes of accounting the transactions relating to small savings. The sub-sector "National Small Savings Fund" shall comprise of the following Major Heads :(1)Major Head : 8001 - Savings Deposits;(2)Major Head : 8002 - Savings Certificates;(3)Major Head : 8006 - Public Provident Fund;(4)Major Head : 8007 - Investments of National Small Savings Fund; and(5)Major Head : 8008 - Income and Expenditure of National Small Savings Fund.
