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State of Himachal Pradesh - Section

Section 13 in The Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Rules, 1973

13. Draft scheme of consolidation to be explained to the persons affected thereby.

- The draft scheme of consolidation shall be read over and explained by the Consolidation Officer to the persons likely to be affected thereby specially collected for the purpose. If any right-holder desires to have a copy of the proposed scheme of consolidation, it shall be supplied to him or her, as the case may be, on payment of the prescribed fee i.e. one rupee for the first 200 words or less and fifty paise for every additional 100 words or fraction thereof:Provided that a copy of consolidation scheme may be supplied on request to the Gram Panchayat concerned free of cost.