Bombay High Court
Madhuri Nitin Jadhav vs The State Of Maharashtra And Ors on 21 December, 2018
Bench: A.A. Sayed, A.S. Chandurkar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 11172 OF 2015
Madhuri Nitin Jadhav ....Petitioner
V/S
The State Of Maharashtra And Ors ....Respondent
Mr.C.K.Bhangoji i/b. Ramchandra Kanu Mendadkar For Petitioner Ms.M.S.Shrivastava,AGP for R.no. 1, 2 And 4 CORAM : A.A. SAYED & A.S. CHANDURKAR, JJ DATE : 21st December, 2018 P.C. :
Office to verify and place the matter before the appropriate Court as per the assignment.
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